Ram Dayal Rai vs Union Of India & Ors
2021 Latest Caselaw 655 Cal

27.01.2021

PG

M.A.T. 356 of 2020

(Via Video Conference) r

Ram Dayal Rai Vs.

Union of India & Ors.

Mr. Soumya Majumder Ms. Pampa Dey (Dhabal) ....for appellant

Mr. Kumar Jyoti Tiwari Mr. Santosh Kr. Pandey.....for Union of India

Mr. Majumder, learned advocate appears on

behalf of appellant in this intra-Court appeal from

judgment dated 16th January, 2020. Mr. Tiwari,

learned advocate appears on behalf of Union of India.

By consent of parties, we dispense with all formalities

for hearing of the appeal, including service of notice of

appeal, to take up hearing of it on papers disclosed in

the stay application.

List the appeal for hearing on 8th February,

2021.

(Arindam Sinha, J.)

(Suvra Ghosh, J.)