Axis Bank Ltd vs Manohar Lal And Co. & Anr
2021 Latest Caselaw 65 Cal/2

OD-26
                                     ORDER SHEET

                      IA NO. GA/2/2019 (Old No.GA/1763/2019)
                                        In
                                   EC/127/2017

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE

                                AXIS BANK LTD.
                                    VERSUS
                           MANOHAR LAL AND CO. & ANR.

   BEFORE:
   The Hon'ble JUSTICE DEBANGSU BASAK

Date : 19th January, 2021.

(Via Video Conference) Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Joydeep Roy, Adv.

....for the decree-holder

Mr. Sisir Chakraborty, Adv.

...Receiver

The Court: Affidavit of service filed in Court be taken on record.

Report of the Receiver filed in Court be taken on record.

The parties are at liberty to obtain copies of the report of the learned

Receiver.

None appears for the judgment-debtor.

List the application on January 29, 2021 under the same heading.

(DEBANGSU BASAK, J.)

R.Bhar