Citation : 2021 Latest Caselaw 542 Cal
Judgement Date : 25 January, 2021
Sl No. 24 25.01.2021
Ct. No.30, AJ.
C.R.R. 1577 of 2020 with C.R.A.N. 1 of 2020
( Via Video Conference )
In the matter of: Sri Tapan Kumar Das.
... petitioner.
Mr. Arabinda Chatterjee, Mr. Pradyat Saha, Mr. Arkadipta Sengupta. ... for the petitioner.
Mr. Madhusudan Sur, Ld. A.P.P., Mr. Dipankar Pramanick. ... for the State.
Mr. Abhra Mukherjee, Mr. Sauradeep Dutta. .... For the private O.P.
Hearing is concluded. Judgment is reserved.
( Bibek Chaudhuri, J.)
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