Md. Firozuddin vs Board Of Waqf & Anr
2021 Latest Caselaw 404 Cal

21.01.2021

Item No.7 CP C.O. 581 of 2020

Md. Firozuddin vs.

Board of Waqf & anr.

Mr. Amal Baran Chatterjee, Sr. Adv. Mr. Abdul Hadi

....for the petitioner.

This is an application filed by the petitioner

challenging the judgment and order dated September

17, 2019, passed by the learned Waqf Tribunal,

Kolkata in O.A. No. 10 of 2014. The original

application filed by the petitioner was dismissed.

There is no scope for any interim order at this

stage.

Let this matter be listed for final hearing on

April 16, 2021 at 2 pm.

Petitioner is directed to serve a copy of this

revisional application along with the server copy of

this order upon the opposite parties. Affidavit of

service to be filed on the next date.

(Shampa Sarkar, J.)