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Bowlopedia Restaurants India ... vs Devyani International Limited
2021 Latest Caselaw 37 Cal/2

Citation : 2021 Latest Caselaw 37 Cal/2
Judgement Date : 12 January, 2021

Calcutta High Court
Bowlopedia Restaurants India ... vs Devyani International Limited on 12 January, 2021
OC 5

                                   ORDER SHEET

                                AP 399 of 2020
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE


                    BOWLOPEDIA RESTAURANTS INDIA LIMITED
                                  VERSUS
                       DEVYANI INTERNATIONAL LIMITED


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK
  Date: 12th January, 2021.

  (Via Video Conference)
                                      Mr. Sabyasachi Chowdhury,
                                      Mr. Sayan Ganguly,
                                      Mr. Tirthankar Das,
                                      Mr. Arjun Mookerjee,
                                      Ms. Khushboo Choudhary,
                                      Ms. Rituparna Saha, Advs.
                                             ...for the petitioner
                                      Mr. Raunak Satpathy, Adv.
                                             ...for the respondent

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

TR/

 
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