Purti West Enclave Private ... vs Kolkata Municipal Corporation ...
2021 Latest Caselaw 36 Cal/2

OD-6
                                       APO 3 of 2020
                                           WITH
                                      WPO 146 of 2010
                             IN THE HIGH COURT AT CALCUTTA
                              CIVIL APPELLATE JURISDICTION
                                      ORIGINAL SIDE

                         PURTI WEST ENCLAVE PRIVATE LIMITED
                                      VERSUS
                       KOLKATA MUNICIPAL CORPORATION AND ORS.


    BEFORE:
    The Hon'ble JUSTICE SUBRATA TALUKDAR
               AND
    The Hon'ble JUSTICE HIRANMAY BHATTACHARYYA
    Date : 12th January,2021.

                                                                         APPEARANCE:
                                                                   Mr. Mainak Bose,Adv.
                                                                Mr. Rishab Karnani,Adv.
                                                           Ms. Sweta Gandhi Murgai,Adv.

                                                             Mr. Alak Kumar Ghosh,Adv.
                                                             Mr. Biswajit Mukherjee,Adv.
                                                             Mr. Gopal Chandra Das,Adv.

       The Court :- Mr. Bose, learned Counsel appears in support of the appeal. Mr.

Ghosh, learned Counsel appears for the respondents/Kolkata Municipal Corporation

(KMC).

Both the parties are heard respectively for and against the judgment and order

impugned in the appeal.

Let the matter next appear for further consideration under the same heading

"Appeals From Orders" on 4th of February, 2021.

(HIRANMAY BHATTACHARYYA,J.) (SUBRATA TALUKDAR,J.)

S.Chandra