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WPA/16219/2016
2021 Latest Caselaw 357 Cal

Citation : 2021 Latest Caselaw 357 Cal
Judgement Date : 20 January, 2021

Calcutta High Court (Appellete Side)
WPA/16219/2016 on 20 January, 2021

20.01.2021 jb.

WPA 16219 of 2016

Mr. S. C. Prasad .... For the P.F. Authorities

Heard Mr. Prasad appearing on behalf of the P.F.

Authorities. He relies on an unreported decision dated

15th July, 2019. Let a copy of the judgment be handed

over to the petitioner within this week.

The petitioner is directed to take instructions as

to whether any purpose would be served in keeping

this writ petition alive.

Affidavit-in-opposition filed on behalf of the P.F.

Authorities be kept on record.

Time to file reply is extended by a period of one

week from date.

Let this matter appear on 28th January, 2021.

(Ravi Krishan Kapur, J.)

 
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