Citation : 2021 Latest Caselaw 26 Cal/2
Judgement Date : 8 January, 2021
OD 5
ORDER SHEET
IA GA 6 of 2020
CS 390 of 2014
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
SWADHA BUILDERS PVT. LTD. & ORS.
VERSUS
NABARUN BHATTACHARJEE & ORS.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 8th January, 2021.
(Via Video Conference)
Mr. Pramit Bag,
Mr. Rahul Poddar,
Ms. Alokananda Das,
Ms. Rituparna Chatterjee, Advs.
...for the petitioners
Mr. Arik Banerjee,
Mr. Arijit Roy,
Mr. C.K. Saha, Advs.
...for respondent no. 1
The Court: Hearing concluded. Judgment reserved.
(DEBANGSU BASAK, J.)
TR/
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