Kc Toyeb Ali Midday vs The State Of West Bengal & Ors
2021 Latest Caselaw 232 Cal

   15                          WPA 3437 of 2020
18.01.2021
   KC                              Toyeb Ali Midday
                                          Vs.
                            The State of West Bengal & Ors.


             Mr. Suvadip Bhattacharya
             Mr. Balaram Patra.
                  ... for the petitioner.

             Mr. Soumya Majumdar
             Ms. Amrita Pandey.
                  ... for the respondent no. 4.

Mr. Susovan Sengupta Mr. Bipin Ghosh.

... for the State.

Written notes of submissions in this matter has

been filed by the petitioner and the learned advocate for

the State. Those are kept on record.

Hearing being concluded on 7th January, 2021,

today was only fixed for filing of the written notes of

submission, which has been done.

Judgment is reserved.

(Abhijit Gangopadhyay, J.)