Smt. Swapna Chakraborty & Ors vs Kolkata Municipal Corporation & ...
2021 Latest Caselaw 21 Cal/2

ORDER SHEET
                IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                             ORIGINAL SIDE

                           WPO/643/2018
                  SMT. SWAPNA CHAKRABORTY & ORS.
                              Versus
               KOLKATA MUNICIPAL CORPORATION & ORS.

                           WPO/397/2019
                  SMT. SWAPNA CHAKRABORTY & ORS.
                              Versus
               KOLKATA MUNICIPAL CORPORATION & ORS.

      BEFORE:
      The Hon'ble JUSTICE ARINDAM SINHA
      Date : 07-01-2021.
                                                                   Appearance:
                                                      Mr. Alak Kr. Ghosh, Adv.
                                              Mr.Achintya Kumar Banerjee, Adv.
                                                      Mr.Debangshu Mondal,Adv.
                                                                       For KMC

                                               Mr. Raghunath Chakraborty, Adv.
                                                             Mr. M.Ahmed, Adv.
                                                          For respondent no.8.

The Court :- Petitioners go unrepresented. Mr.

Chakraborty, learned advocate appears on behalf of private

respondent and files affidavit-in-opposition. He draws

attention to judgment dated 27th November, 2017 made in MAT

979 of 2017 (The Kolkata Municipal Corporation & Ors. Vs. Asis

Chakraborty (Tukai) & Ors.) to submit, direction of first writ

Court on Kolkata Municipal Corporation to invoke section 397

in Kolkata Municipal Corporation Act, 1980 was not interfered

with. Pursuant to appellate order the Corporation passed

impugned order under section 397 cancelling the plan.

List under heading "For Dismissal" on 11th January, 2021

in giving petitioners last opportunity to present their case.

(ARINDAM SINHA, J.)

sb.