Smt. Aparna Bhakta vs Sri Ashis Kumar Bhakta
2021 Latest Caselaw 18 Cal

04.01.2021 S.D.

58. CRR 2539 of 2019

Smt. Aparna Bhakta Vs.

Sri Ashis Kumar Bhakta

Mr. Mohini Mohan Betal ...for the petitioner.

Mr. Swapan Banerjee Ms. Purnima Ghosh ...for the State.

None appears on behalf of the petitioner. However, Ms. Purnima

Ghosh being led by Mr. Swapan Banerjee appears for the State.

It appears that the petitioner/wife has prayed for setting aside the

judgment and order dated 21.6.2019 passed in Misc. Case No. 34 of 2010

passed by learned Judicial Magistrate, Haldia, Purba Medinipur. The

order which has been challenged in the proceeding under Section 125 of

the Cr.P.C. Therefore, this Court lacks of jurisdiction to take up the

matter and the same be release from my list.

(Shivakant Prasad, J.)