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Webfile Limited vs Dipesh Kumar Bagchi And Another
2021 Latest Caselaw 156 Cal

Citation : 2021 Latest Caselaw 156 Cal
Judgement Date : 12 January, 2021

Calcutta High Court (Appellete Side)
Webfile Limited vs Dipesh Kumar Bagchi And Another on 12 January, 2021
12th January,2021
  (D/L 1)
    (SKB)

                                W.P.A. 6797 of 2018
                                (Via Video Conference)

                                 Webfile Limited
                                    Versus
                         Dipesh Kumar Bagchi and another


                          Mr. Soumya Majumdar,
                          Mr. Victor Chatterjee
                                                    ... for the petitioner.

                          Mr. Jayanta Dasgupta,
                          Mr. Rananesh Guhathakurta
                                              ... for respondent no.1.

Mr. Susanta Pal, Mr. Ananda Dula Sarkar ... for the State.

The hearing of the matter is concluded. The

respondent no.1 has submitted that the affidavit-in-

opposition is not required to be filed in this matter as

because all the necessary papers which show facts of the

case are already on the record.

The parties are directed to file their written notes of

argument on 20th January, 2021 along with copies of the

judgments to be relied on by them.

Let this matter appear on 20th January, 2021 under

the heading "To Be Mentioned".

(Abhijit Gangopadhyay, J.)

 
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