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National Board Of Doctors vs Government Of West Bengal And ...
2021 Latest Caselaw 880 Cal

Citation : 2021 Latest Caselaw 880 Cal
Judgement Date : 3 February, 2021

Calcutta High Court (Appellete Side)
National Board Of Doctors vs Government Of West Bengal And ... on 3 February, 2021
Daily List 18
Bpg.

February 3,
2021


                  In the High Court at Calcutta
                   Constitutional Writ Jurisdiction
                       (Via Video Conference)

                            W.P.A. No.7578 of 2020
                                      With
                                CAN 1 of 2020

                        Association of Diplomat of
                        National Board of Doctors
                               Versus
                      Government of West Bengal and others


                       Mr. Puneet Yadav,
                       Ms. B. Gayatri,
                       Ms. Debaleena Ganguly.
                                ...for the petitioner.

                       Mr. Sirsanya Bandopadhyay,
                       Mr. Arka Kumar Nag.
                                 ...for the respondent-authorities.

Mr. Soumabho Ghose, Mr. Sourav Roy.

...for the respondent no.3.

Hearing is concluded.

Learned counsel appearing for the

respondent no.3 undertakes to file a recent notice

dated January 15, 2021, which according to the said

respondent is relevant for the present purpose and

relied on by the said respondent, during the course of

the day.

Judgment reserved.

(Sabyasachi Bhattacharyya, J.)

 
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