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Ayan Mallick And Anr vs State Bank Of India And Ors
2021 Latest Caselaw 219 Cal/2

Citation : 2021 Latest Caselaw 219 Cal/2
Judgement Date : 25 February, 2021

Calcutta High Court
Ayan Mallick And Anr vs State Bank Of India And Ors on 25 February, 2021
OD-4

                       IN THE HIGH COURT AT CALCUTTA
                         Constitutional Writ Jurisdiction
                                 ORIGINAL SIDE
                             (Via Video Conference)

                              W.P.O. No. 23 of 2021

                          AYAN MALLICK AND ANR.
                                  Versus
                       STATE BANK OF INDIA AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 25th February, 2021.

Appearance:

Mr. Sabyasachi Choudhury, Adv.

Mr. Sanwal Tibrewal, Adv. Ms. Sutapa Saha, Adv. ...for the petitioners

Ms. Smtuti Mishra, Adv. Mr. Ashim Rout, Adv.

...for SBI

The Court : Hearing concluded. Judgment reserved.

(SABYASACHI BHATTACHARYYA, J.)

S.Bag

 
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