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Dilip Kumar Ghosh & Anr vs Funidea Projects Pvt. Ltd. & Ors
2021 Latest Caselaw 218 Cal/2

Citation : 2021 Latest Caselaw 218 Cal/2
Judgement Date : 25 February, 2021

Calcutta High Court
Dilip Kumar Ghosh & Anr vs Funidea Projects Pvt. Ltd. & Ors on 25 February, 2021
OD-48
                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                           IA NO. GA/2/2021
                             In ALP/4/2018

                     DILIP KUMAR GHOSH & ANR.
                              Versus
                 FUNIDEA PROJECTS PVT. LTD. & ORS.

     BEFORE:
     The Hon'ble JUSTICE DEBANGSU BASAK

Date : 25th February, 2021.

Appearance :

Mr. Jishnu Saha, Sr. Adv. Mr. Raja Basu Chowdhury, Adv.

Ms. Dipika Banu, Adv. Mr. Sabyasachi Roy, Adv.

Mr. Malay Kumar Ghosh, Sr. Adv.

Mr. S. Dutt, Adv.

Ms. Nilanjana Adhya, Adv.

Mr. S. Ganguly, Adv. ... for the petitioner.

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

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