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Swastik Projects Private Limited vs City Enclave Private Limited And ...
2021 Latest Caselaw 215 Cal/2

Citation : 2021 Latest Caselaw 215 Cal/2
Judgement Date : 25 February, 2021

Calcutta High Court
Swastik Projects Private Limited vs City Enclave Private Limited And ... on 25 February, 2021
OC-14
                             ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE

                           IA NO. GA/2/2021
                            In CS/160/2020

                 SWASTIK PROJECTS PRIVATE LIMITED
                               Versus
               CITY ENCLAVE PRIVATE LIMITED AND ORS.

     BEFORE:
     The Hon'ble JUSTICE DEBANGSU BASAK

Date : 25th February, 2021.

Appearance :

Mr. Jishnu Saha, Sr., Adv. Mr. Anniruddha Mitra, Adv. Ms. Swati Agarwal, Adv. Mr. Ishan Saha, Adv.

Mr. Sujit Banerjee, Adv.

... for the plaintiff.

Mr. Anindya Kumar Mitra, Sr. Adv. Mr. Soumya Roy Chowdhury, Adv. Mr. Sarvapriya Mukherjee, Adv. Mr. Satadeep Bhattacharya, Adv.

Mr. Surajit Biswas, Adv. Mr. Surojit Biswas, Adv. Mr. Arijeet Bera, Adv. ... for the defendant no.1

Mr. Tarique Quasimuddin, Adv. Mr. Abbas Ibrahim Khan, Adv. ... for the defendant nos. 2 & 3.

The Court: Hearing concluded. Judgment reserved.

(DEBANGSU BASAK, J.)

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