Utkarsh India Limited vs State Of Mizoram
2021 Latest Caselaw 200 Cal/2

OD 24

                                     ORDER SHEET

                          IA GA 1 of 2020 (Old GA 784 of 2020)
                                      EC 39 of 2019
                           IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                     ORIGINAL SIDE

                                    UTKARSH INDIA LIMITED
                                            VS
                                     STATE OF MIZORAM

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 23rd February, 2021.

(Via Video Conference)

Mr. Dwip Raj Basu Adv.

Mr. Chayan Gupta, Adv.

Mr. Ayan Dutta, Adv.

...for the decree-holder

The Court: On the prayer of the learned advocate appearing for the decree-holder

IA GA 1 of 2020 in EC 39 of 2019 is dismissed as withdrawn.

Learned advocate appearing for the decree-holder submits that the direction

contained in the order dated March 14, 2019 remains uncomplied with.

Learned advocate appearing for the judgment-debtor submits that, he is not in a

position to contact his client.

By the order dated March 14, 2019, the Engineer-in-Chief, Public Health

Engineering Department, Government of Mizoram or the Chief Engineer, PHED, Zone-II,

Mizoram was directed to disclose the particulars of the bank accounts held by the State

of Mizoram as also particulars of any account which the State of Mizoram is maintaining

with the Reserve Bank of India.

Learned advocate appearing for the decree-holder draws the attention of the Court

to the order dated April 4, 2019 passed in the execution petition. By the order dated

April 4, 2019 a final opportunity was granted to the State of Mizoram.

However, in view of the ongoing pandemic, it would be appropriate to extend the

time to comply with the direction passed earlier.

Let such direction be complied with within a period of four weeks from date. List

the execution petition on April 1, 2021.

(DEBANGSU BASAK, J.)

TR/