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Kanak Projects Limited And Anr vs Kolkata Municipal Corporation ...
2021 Latest Caselaw 194 Cal/2

Citation : 2021 Latest Caselaw 194 Cal/2
Judgement Date : 23 February, 2021

Calcutta High Court
Kanak Projects Limited And Anr vs Kolkata Municipal Corporation ... on 23 February, 2021
OD-4
                           IA No.GA 1 of 2021
                                   with
                             WPO 460 of 2019
                                    in
                              APO 10 of 2021

                     IN THE HIGH COURT AT CALCUTTA
                     Civil Appellate Jurisdiction
                             ORIGINAL SIDE


                     KANAK PROJECTS LIMITED AND ANR.
                                  Versus
                 KOLKATA MUNICIPAL CORPORATION AND ORS.

    BEFORE:
    The Hon'ble JUSTICE SUBRATA TALUKDAR

AND The Hon'ble JUSTICE SAUGATA BHATTACHARYYA Date : 23rd February, 2021.

Appearance:

Mr. Arindam Banerjee, Adv. Mr. Prantik Ghose, Adv.

Mr. Avishek Ray Chowdhury, Adv.

...for the appellants.

Mr. Alok Ghosh, Adv.

Mr. Subhrangsu Panda, Adv.

...for the KMC.

The Court : This appeal is directed against the judgment and

order dated 25th of September, 2020 passed by the Hon'ble Single

Bench.

Since the issue raised in this appeal, is related to the

question also raised in the appeal being APO No.163 of 2020, let

this appeal be next heard along with APO No.163 of 2020 on 25th

February, 2021.

(SAUGATA BHATTACHARYYA, J.) (SUBRATA TALUKDAR, J.)

s.pal

 
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