Citation : 2021 Latest Caselaw 174 Cal/2
Judgement Date : 19 February, 2021
OD-3
CS/74/2018
IA No.GA/1/2020(Old No.GA/513/2020)
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SHIVANI PROPERTIES PVT. LTD.
VERSUS
RAMA SHANKAR PANDEY AND ORS.
BEFORE :
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 19th February, 2021
Appearance:
Mr. Krishnaraj Thaker, Adv. Mr. Sarosij Dasgupta, Adv. Mr. Suman Majumder, Adv.
Mr. Pratip Mukherjee, Adv. Mr. Purusattam Basak, Adv. Mr. S. Chakraborty, Adv.
The Court : Learned counsel appearing for the plaintiff has
made his submissions on the application for Judgment on Admission.
List this matter on 22nd February, 2021, for counsel to place
reliance on any other authorities, if required.
(MOUSHUMI BHATTACHARYA, J.)
bp.
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