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Ajay Kumar Agarwal vs Green Concretex Global Ltd
2021 Latest Caselaw 171 Cal/2

Citation : 2021 Latest Caselaw 171 Cal/2
Judgement Date : 19 February, 2021

Calcutta High Court
Ajay Kumar Agarwal vs Green Concretex Global Ltd on 19 February, 2021
OD-1

                               IA GA/6/2021
                              In CS/286/2013
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE


                         AJAY KUMAR AGARWAL
                                Versus
                     GREEN CONCRETEX GLOBAL LTD.

  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE

Date : 19th February, 2021 Appearance:

Mr.P.Sancheti, Adv.

..for the plaintiff

Mr.Krishnaraj Thaker, Adv.

Mr.Chayan Gupta, Adv.

Mr.Dwip Raj Basu, Adv.

..for the defendant

The Court : This is an application of the defendant for modification of

the judgment and order dated November 26, 2020 as corrected by the order

dated December 21, 2020 insofar as GA No. 3723 of 2014 is concerned, by

extending the time to put in costs and to file written statement.

Mr. Sancheti appearing for the plaintiff seeks time to file opposition.

Let affidavit-in-opposition be filed within ten days from date; reply

thereto, if any, be filed within three days thereafter.

List the matter a fortnight hence or so soon thereafter as this Bench is

available under the heading 'Adjourned Motion'.

(ARIJIT BANERJEE, J.) D.Ghosh

 
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