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Kc Piyali Manna vs The State Of West Bengal & Ors
2021 Latest Caselaw 1579 Cal

Citation : 2021 Latest Caselaw 1579 Cal
Judgement Date : 26 February, 2021

Calcutta High Court (Appellete Side)
Kc Piyali Manna vs The State Of West Bengal & Ors on 26 February, 2021
   46                           WPA 11048 of 2020
26.02.2021
   KC                                  Piyali Manna
                                            Vs.

The State of West Bengal & Ors.

Mr. Debabrata Saha Roy Mr. Pingal Bhattacharya Mr. Subhankar Das.

... for the petitioner.

Mr. Susovan Sengupta Mr. Manas Kumar Sadhu.

... for the State.

Matter involving similar questions has already been

heard by a Division Bench of this Court. The parties thereto

are waiting for the judgment.

In such circumstances, the matter is adjourned.

Liberty is granted to the parties to mention for inclusion in

the list.

(Abhijit Gangopadhyay, J.)

 
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