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Pradip Kumar Sengupta vs Unknown
2021 Latest Caselaw 1574 Cal

Citation : 2021 Latest Caselaw 1574 Cal
Judgement Date : 26 February, 2021

Calcutta High Court (Appellete Side)
Pradip Kumar Sengupta vs Unknown on 26 February, 2021

Court No.

C.R.R. 3755 of 2017 Item 48 ssi

26.02.

2021 In the matter of:- Pradip Kumar Sengupta

Mr. Pradip Kumar Sengupta ...petitioner-in-person Mr. Anand Keshri Mr. Abhijit Sarkar Mr. Abhik Chitta Kundu ..for the opposite party no.1

Heard the petitioner appearing in person and the

learned counsel for the opposite party no.1.

The hearing is concluded and judgment is reserved.

(Jay Sengupta, J.)

 
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