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M/S. Satyen Construction vs State Of West Bengal And Ors
2021 Latest Caselaw 157 Cal/2

Citation : 2021 Latest Caselaw 157 Cal/2
Judgement Date : 15 February, 2021

Calcutta High Court
M/S. Satyen Construction vs State Of West Bengal And Ors on 15 February, 2021
ODC-16
                                    ORDER SHEET

                                     AP 78 of 2021

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE
                                COMMERCIAL DIVISION

                        M/S. SATYEN CONSTRUCTION
                                  Versus
                      STATE OF WEST BENGAL AND ORS.

   BEFORE:
   The Hon'ble JUSTICE DEBANGSU BASAK
   Date : 15th February, 2021.

  (Via Video Conference)
                                                                           Appearance:
                                                     Mr. Jayanta Kumar Mitra, Sr. Adv.
                                                                  Mr. Suman Dutt, Adv.
                                                             Mr. Aniruddha Mitra, Adv.
                                                                       Mr. N. Das, Adv.
                                                                     ...for the petitioner

                                                              Mr. Samrat Sen, Sr. Adv.
                                                              Mr. Paritosh Sinha, Adv.
                                                             Mr. Arindam Mandal, Adv.
                                                                ... for respondent State

The Court: The award-holder seeks permission to withdraw the

amount deposited by the judgment-debtor with the Registrar, Original Side

upon furnishing adequate security in respect thereof.

Learned Senior Advocate appearing for the award-holder seeks time to

file a supplementary affidavit annexing documents which came into

possession of the award-holder.

Learned Senior Advocate appearing for the judgment-debtor seeks

time to file affidavit.

In such circumstances, let supplementary affidavit be filed by

February 22, 2021.

Affidavit-in-opposition be filed by March 12, 2021. Reply, if any, by

March 19, 2021.

List the application under the heading 'Adjourned Motion' on March

22, 2021.

(DEBANGSU BASAK, J.)

R.Bhar

 
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