Universal Consortium Of ... vs Sri Kanak Mitra And Anr
2021 Latest Caselaw 150 Cal/2

OD-4


                             AP No. 279 of 2020
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction


            UNIVERSAL CONSORTIUM OF ENGINEERS PVT. LTD.
                                 VS.
                      SRI KANAK MITRA AND ANR.



BEFORE:
THE HON'BLE JUSTICE ARIJIT BANERJEE

Date: February 12, 2021.

Appearance:

Mr. U. C. Jha, Adv.

Ms. Maheswari Sharma, Adv.

Ms. Tulika Roy, Adv.

Mr. Manab Ranjan Sarbadhikari, Adv.

Mr. Soupal Chatterjee, Adv.

The Court: Written notes of arguments filed on behalf of the parties

be kept with the record. Judgment is reserved.

(ARIJIT BANERJEE, J. )

kc