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M/S. Sonai Food Marketing Pvt. ... vs The State Of West Bengal & Ors
2021 Latest Caselaw 147 Cal/2

Citation : 2021 Latest Caselaw 147 Cal/2
Judgement Date : 12 February, 2021

Calcutta High Court
M/S. Sonai Food Marketing Pvt. ... vs The State Of West Bengal & Ors on 12 February, 2021
ORDER SHEET
                                                                     OD-73 & 74

                            WPO NO. 359 of 2020
                                     &
                            WPO NO. 360 of 2020
                      IN THE HIGH COURT AT CALCUTTA
                     CONSTITUTIONAL WRIT JURISDICTION
                               ORIGINAL SIDE


               M/S. SONAI FOOD MARKETING PVT. LTD. & ANR.
                                VERSUS
                    THE STATE OF WEST BENGAL & ORS.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 12th February, 2021.

(Via Video Conference)

Appearance:

Mr. Ramesh Dhara, Adv.

The Court: Learned advocate appearing for the petitioner points out certain

typographical errors in the judgment and order dated December 18, 2020. He

seeks corrections thereof.

Since the errors are typographical in nature, the same are corrected as

follows :

In the seventh, ninth and fourteenth line at page two of the judgment and

order dated December 18, 2020 the date "January 19, 2019" be read as "January

9, 2019". In the fifth line at paragraph four the date "October 19-20" be read as

"October 9, 2020". In the tenth line of paragraph six "Clause 16" be read as

"Clause 26". In the eighth line of paragraph twenty "November 21, 2019" be

read as "November 22, 2019". In the second and third line of paragraph twenty

two the date "August 17, 2019" be read as "August 7, 2019".

Let these corrections be incorporated in the judgment and order dated

December 18, 2020.

(DEBANGSU BASAK, J.)

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