WPA/21895/2011
2021 Latest Caselaw 1452 Cal

24
     15.02. 2021
         jb.
                                      W.P.A. 21895 of 2011




                        Mr. Partha Sarathi Sengupta
                        Mr. S. S. Banerjee
                        Mr. Rishav Dutta
                                  .... For the Petitioner

                        Mr. Abhratosh Majumder
                        Mr. Suman Sengupta
                        Mr. Avra Majumder
                                .... For the State

                        Mr. Ayan Banerjee
                        Ms. Debasrree Dhamali
                               .... For the Added Respondent

Mr. Sengupta appears for the petitioner and

submits that notwithstanding having served his notes of

submissions on the State, he would like to rely on a few

additional judgments.

Let a list of such judgments be served on the

office of Mr. Abhratosh Majumder within the course of

this week. The petitioner will also serve the added

respondents a list of all the judgments they propose to

rely on. The State is also directed to file their notes of

submissions by 8th of March, 2021.

Let this matter appear on 18th March, 2021 for

further hearing.

(Ravi Krishan Kapur, J.)