Rajendra Kumar Poddar vs Shirley Benno Sebastian
2021 Latest Caselaw 142 Cal/2

OD 10

                                       ORDER SHEET

                          IA GA 1 of 2020 (Old GA 488 of 2020)
                                     EC 155 of 2019
                           IN THE HIGH COURT AT CALCUTTA
                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                     ORIGINAL SIDE

                                  RAJENDRA KUMAR PODDAR
                                             VS
                                   SHIRLEY BENNO SEBASTIAN

  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 11th February, 2021.

(Via Video Conference) Mr. Sakya Sen, Ms. Nilanjana Adhya, Mr. Aniket Chaudhury, Advs.

...for the award-holder Mr. Anirban Ray, Ms. Urmila Chakraborty, Ms. S.D. Chowdhury, Advs.

...for the judgment-debtor

The Court: Prayer for adjournment made is considered and allowed.

List the execution petition a fortnight hence as prayed for.

(DEBANGSU BASAK, J.)

TR/