Uday Narayan Ghosh @ Uday N. Ghosh vs The State Bank Of India And Others
2021 Latest Caselaw 1329 Cal

Daily List 116
Bpg.

February 10,
2021


                   In the High Court at Calcutta
                    Constitutional Writ Jurisdiction
                        (Via Video Conference)

                            W.P.A. No. 11563 of 2020

                     Uday Narayan Ghosh @ Uday N. Ghosh
                               Versus
                       The State Bank of India and others


                      Mr. Saibal Acharjee,
                      Mr. Ambu Bindu Chakraborty.
                                           ...for the petitioner.

                      Mr. Sudip Pal Choudhuri,
                      Mr. S. Roy Choudhri,
                      Ms. Saswati Sikder.
                                 ...for the respondent-bank.

Heard both sides.

The exception of the petitioner, filed to the

report filed by the respondent-bank, be kept on

record.

Judgment is reserved.

(Sabyasachi Bhattacharyya, J.)