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Kc Tapan Kumar Mondal vs The State Of West Bengal & Ors
2021 Latest Caselaw 1301 Cal

Citation : 2021 Latest Caselaw 1301 Cal
Judgement Date : 9 February, 2021

Calcutta High Court (Appellete Side)

Kc Tapan Kumar Mondal vs The State Of West Bengal & Ors on 9 February, 2021

    16                            WPA 3738 of 2021
09.02.20021

    KC                              Tapan Kumar Mondal
                                             Vs.

The State of West Bengal & Ors.

Mr. Debabrata Saha Roy Mr. Pingal Bhattacharya Mr. Subhankar Das.

... for the petitioner.

Mr. Susovan Sengupta Mr. Manas Kumar Sadhu.

... for the State.

The petitioner submits that similar question is

pending before the Division Bench where the hearing has been

concluded and the parties are waiting for delivery of

judgment. Hence this matter is not heard by me.

The matter is adjourned till 31st March, 2021,

when it will appear under the same heading.

(Abhijit Gangopadhyay, J.)

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