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Newaz Sharif vs The State Of West Bengal & Ors
2021 Latest Caselaw 1300 Cal

Citation : 2021 Latest Caselaw 1300 Cal
Judgement Date : 9 February, 2021

Calcutta High Court (Appellete Side)
Newaz Sharif vs The State Of West Bengal & Ors on 9 February, 2021
14 & wt15 (D/L)
 09-02-2021
  debajyoti



                          WPA/4897/2020
                           Newaz Sharif
                                Vs.
                  The State of West Bengal & Ors.
                                   with
                          WPA/7467/2020
                                 +
                         IA NO:CAN/1/2020
                          Newaz Sharif
                               Vs.
                  The State of West Bengal & Ors.


                  Mr. Soumen Dutta,
                  Mr. Subhadeep Chatterjee
                                          ... For the Petitioner.

                  Mr. Ashim Kumar Ganguly,
                  Mr. Bellal Shaikh
                                        ... For the State in
                                           WPA/4897/2020.

                  Mr. Sirsanna Bandyopadhyay
                                           ... For the State in
                                              WPA/7467/2020.
                  Mr. Sabyasachi Chatterjee,
                  Mr. Avik Ghatak,
                  Ms. Debolina Chattaraj,
                  Mr. Sushovan Dey
                                        ... For Respondent No.4.

Hearing concluded. Judgment reserved.

( Sabyasachi Bhattacharyya, J. )

 
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