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Shipra Mandal & Ors vs St The West Bengal Central School
2021 Latest Caselaw 1134 Cal

Citation : 2021 Latest Caselaw 1134 Cal
Judgement Date : 8 February, 2021

Calcutta High Court (Appellete Side)
Shipra Mandal & Ors vs St The West Bengal Central School on 8 February, 2021
236 08.02.2021
Sc
                                      W.P.A. 15865 OF 2019
                                          ----------------------

(Through Video Conference) ,

Shipra Mandal & Ors.

Vs.

St The West Bengal Central School Service Commission & Anr.

,,

Mr. Golam Mohiuddin ... For the Petitioners Dr. Sutanu Patra Mr. K. K. Bandyopadhyay Ms. Supriya Dubey Chakraborty.

... For the SSC

The learned Advocate appearing for the petitioners submits that the present writ petition has been preferred challenging the selection process pertaining to the 1st State Level Selection Test, 2016 for recruitment to the post of Assistant Teachers in Upper Primary Schools in the State of West Bengal.

By a judgment delivered on 11th December, 2020 in similar matters, a coordinate Bench of this Court has set aside and cancelled the selection process for appointment of candidates to the post of Assistant Teacher of Upper Primary Schools in the State of West Bengal pursuant to the notification published for the said posts on 23rd September, 2016.

In view thereof, no further order is required to be passed in the present writ petition and the same is, accordingly, disposed of.

Since no affidavit-in-opposition is called for, allegations made in the writ petition are deemed not to have been admitted.

All parties are to act on website copy of this order.

(Shekhar B. Saraf, J.)

 
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