R Piyarelall Iron And Steel Pvt. ... vs Ram Prasad Agarwala And Ors
2021 Latest Caselaw 101 Cal/2

ORDER SHEET
                                                                                OC-7

                                EC/15/2021
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                    R PIYARELALL IRON AND STEEL PVT. LTD.
                                   VERSUS
                       RAM PRASAD AGARWALA AND ORS.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 2nd February, 2021.

(Via Video Conference)

Appearance:

Mr. Abhijit Chatterjee Sr., Adv.

Mr. D.N. Sharma, Adv.

Mr. Ratnesh Rai, Adv.

The Court: The award holder seeks to execute an award dated December

16, 2019.

Learned Senior advocate appearing in support of the execution petition

prays for orders in terms of prayers (c) and (m) of Column 10 of the Tabular

Statement.

Since the award remains outstanding, there will be an order in terms of

prayer (c) of Column 10 of the Tabular Statement. The judgment debtor nos.5

and 6 will file an affidavit of assets before the next date.

List the execution petition on February 22, 2021 under the same heading.

The award holder will serve a copy of the execution petition along with this

order upon the judgment debtors and file an affidavit of service to such effect on

the next date.

(DEBANGSU BASAK, J.)

sp/