Dayal Das Majumder vs Unknown
2021 Latest Caselaw 6568 Cal

22.12.2021.

37.

C.R.A. 229 of 2021 with C.R.A.N.1 of 2021 with C.R.A.N.2 of 2021

In Re:- An application for bail in connection with appeal under Section 389 of the Code of Criminal Procedure.

In the matter of : Dayal Das Majumder.

... Appellant/Petitioner.

Ms. Sonali Das.

...for the Appellant.

Mr. Swapan Banerjee, Ms. Purnima Ghosh.

...for the State.

Department is directed to submit report whether any other

appeal has been filed against the impugned judgment and order.

If so, list along with the appeal on 24.12.2021.

(Bivas Pattanayak,J.) (Joymalya Bagchi, J.)