Dr. Ishan Ghosh vs Dr. Sumana Ghosh (Majee) & Anr
2021 Latest Caselaw 6540 Cal

07 21.12.2021

CRR 1382 of 2019

Dr. Ishan Ghosh vs.

Dr. Sumana Ghosh (Majee) & anr.

Mr. Ataur Rahman ............. for the petitioner

Mr. Saswata Gopal Mukherjee, learned P.P. Ms. Faria Hossain Mr. Anand Kesri ............. for the State

Learned counsel on behalf of the petitioner and opposite

party No. 2 are present. No one appears for opposite party No. 1.

Instant revisional application is taken up for hearing. Heard the

parties at length. Considered.

The judgment stands reserved.

(Ananda Kumar Mukherjee, J.)