Citation : 2021 Latest Caselaw 6183 Cal
Judgement Date : 7 December, 2021
07.12.2021 Sl. No. 07.
Mithun Ct.No.42.
CRA/166/2019
(Via Video Conference)
In the matter of : Joydeb Shil & Ors.
...Appellants.
Ms. Suman Sehanabis Mondal, Adv. Ms. Atulya Sinha, Adv.
...for the appellants.
Mr. Saibal Bapuli, Adv. Mr. Arani Bhattacharyya, Adv.
... for the State.
Hearing is concluded and judgment is reserved.
( Bibek Chaudhuri, J. )
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