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M/S Innovative Commodities Pvt. ... vs Sankar Chakraborty .P.F ...
2021 Latest Caselaw 6041 Cal

Citation : 2021 Latest Caselaw 6041 Cal
Judgement Date : 3 December, 2021

Calcutta High Court (Appellete Side)
M/S Innovative Commodities Pvt. ... vs Sankar Chakraborty .P.F ... on 3 December, 2021

BR 3.12.

19 2021 CRR 2491 of 2017

M/s Innovative Commodities Pvt. Ltd. and Ors

-vs-

Sankar Chakraborty .P.F Enforcement Inspector and anr.

Mr. Bratin Kumar Dey .... For the petitioners

Mr. Shib Chandra Prasad For the P.F. Authorities

Learned advocate for the petitoner and oppoiste party no. 1 are present.

The matter is taken up today for further hearing. Hearing is concluded and judgment is reserved.

( Ananda Kumar Mukherjee, J. )

 
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