Indusind Bank Limited vs Md. Hanif & Anr
2021 Latest Caselaw 1610 Cal/2

OD-2

                                    ORDER SHEET
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE
                                [Via Video Conference]

                                      EC/191/2017
                                   IA NO: GA/2/2021

                              INDUSIND BANK LIMITED
                                      Versus
                                 MD. HANIF & ANR.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 14th December, 2021 Appearance:

Ms. Akansha Chopra, Adv.

...for the petitioner

The Court:- The presence of the judgment-debtors is noted and dispensed

with.

Mr. Ravindra Kumar Agarwal, Advocate appears on behalf of the judgment-

debtors. Both the Advocates on behalf of the decree-holder and the judgment-

debtors are requested to try to settle the matter.

Let this matter appear on 11th January, 2022.

(RAVI KRISHAN KAPUR, J.)

TO