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M/S. South City Projects ... vs Ideal Real Estates Pvt. Ltd
2021 Latest Caselaw 1524 Cal/2

Citation : 2021 Latest Caselaw 1524 Cal/2
Judgement Date : 6 December, 2021

Calcutta High Court
M/S. South City Projects ... vs Ideal Real Estates Pvt. Ltd on 6 December, 2021
ODC-1
                                  ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE
                              [Via Video Conference]

                                   EC/165/2021

               M/S. SOUTH CITY PROJECTS (KOLKATA) LIMITED
                                 Versus
                      IDEAL REAL ESTATES PVT. LTD.


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th December, 2021 Appearance:

Mr. Abhrajit Mitra, Sr. Adv. Mr. Satadeep Bhattacharya, Adv.

Ms. Vedika Sureka, Adv.

...for the decree-holder

Mr. Samrat Sen, Sr. Adv.

Mr. Paritosh Sinha, Adv.

Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. Mr. Debottam Das, Adv.

...for the judgment-debtor

The Court:- Heard the parties. The letter dated 16 th November, 2021

written by the Advocate on behalf of the judgment-debtor be kept with the

records.

Let this matter appear on 8th December, 2021.

In the meantime, liberty is granted to the decree-holder to file an

appropriate application, if so advised.

(RAVI KRISHAN KAPUR, J.)

TO

 
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