Citation : 2021 Latest Caselaw 556 Cal/2
Judgement Date : 31 August, 2021
ODC-4 & 81
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA No. GA/6/2021
In
CS/212/2018
HARJI ENGINEERING WORKS PVT. LTD.
-VS-
HINDUSTAN STEELWORKS CONSTRUCTION LTD.
AND
IA No. GA/5/2021
In
CS/212/2018
HARJI ENGINEERING WORKS PVT. LTD.
-VS-
HINDUSTAN STEELWORKS CONSTRUCTION LTD.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 31st August, 2021.
[Via video conference]
Appearance:
Mr. Chayan Gupta, Adv.
Mr. Dwip Raj Basu, Adv.
Mrs. Sweta Gandhi, Adv.
Mr. Suman Dutt, Adv.
Mr. Rittick Chowdhury, Adv. Mr. Santosh Kumar Ray, Adv.
The Court : Learned counsel appearing for the parties have handed up
their respective points on which arguments were made.
List this matter under the heading "For Judgment" on 21st September,
2021.
(MOUSHUMI BHATTACHARYA, J.)
RS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!