Ncc Limited (Formerly Nagarjuna ... vs The Project Management Unit
2021 Latest Caselaw 540 Cal/2

    OD - 20

                                ORDER SHEET
                                 EC 51/2021
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


      NCC LIMITED (FORMERLY NAGARJUNA CONSTRUCTION COMPANY)
                              VERSUS
      THE PROJECT MANAGEMENT UNIT, DEPARTMENT OF IRRIGATION
                          AND WATERWAYS


    BEFORE :
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2021

Appearance :

Mr. Aniruddha Mitra, Adv., for the decee-holder.

Mr. Paritosh Sinha, Adv., for the judgment-debtor.

The Court : Heard Mr. Mitra appearing for the decree-holder. Mr. Sinha

appears on behalf of the judgment-debtor and submits that no copy of the

execution application has been served upon his client. The decree-holder is

directed to effect service on the judgment-debtor prior to the adjourned date

of hearing.

Let this matter appear on 14th September, 2021.

Mr. Sinha is requested to take necessary instructions in the matter.

[RAVI KRISHAN KAPUR, J.]

S.Das AR[CR]