Wellman Carbo Metaliks (India) ... vs National Insurance Company ...
2021 Latest Caselaw 531 Cal/2

    OD - 24

                                 ORDER SHEET
                                  EC 58/2021
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                 WELLMAN CARBO METALIKS (INDIA) LIMITED
                                VERSUS
                  NATIONAL INSURANCE COMPANY LIMITED


    BEFORE :
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 31st August, 2021

Appearance :

Mr. Debajyoti Datta, Mr. Arijeet Mullick, Advs.

The Court : None appears on behalf of the decree-holder nor is any

accommodation prayed for on their behalf. The judgment-debtor is

represented. Advocate appearing for the judgment-debtor is requested to

inform the decree-holder of the adjourned date of hearing.

Let this matter appear on 13th September, 2021.

[RAVI KRISHAN KAPUR, J.]

S.Das AR[CR]