Tantia Constructions Limited vs State Of Bihar Road Construction ...
2021 Latest Caselaw 504 Cal/2

OD-20
                                EC/358/2016
                   IA NO: GA/1/2017(Old No:GA/3499/2017)
                      IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                      TANTIA CONSTRUCTIONS LIMITED
                                   VS
             STATE OF BIHAR ROAD CONSTRUCTION DEPARTMENT



      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 9th August, 2021.

Appearance:

Mr. Swatarup Banerjee, Adv.

Mr. Avishek Guha, Adv.

Ms. Kasturi Dasgupta, Adv.

...for petitioner.

Mr. Anirban Ray, Adv.

Mr. Arnab Basu Mullick, Adv.

...for judgment debtor.

The Court : Since it appears that the review application filed by the

judgment debtor is not appearing in the list today. Let such application being

RVWO 9 of 2019 along with in the execution application filed by the award holder

on 17th August, 2021.

(MOUSHUMI BHATTACHARYA, J.)

SK.