Sri Narayan Chandra Sen vs Sri Kalipada Das
2021 Latest Caselaw 4455 Cal

31.08.2021

ns Ct.04 S.A.T. 3111 of 2001

Sri Narayan Chandra Sen.

Vs.

Sri Kalipada Das.

None appears on behalf of appellant. Same

situation prevailed on 23rd August, 2021, when following

order was made:-

"None appears on behalf of appellant. The appeal is in time and form. Additional Stamp Reporter has said that dates of signing of the decrees have been mentioned in the memo, which calls for deletion. We do not think this can obstruct moving of the appeal for admission since rule 7 in Order XX, Code of Civil Procedure says that the date of decree is the date when judgment was pronounced.

As last chance to appellant, we adjourn the appeal.

List under heading 'For Dismissal' on 31st August, 2021."

SAT 3111 of 2001 is dismissed.

(Arindam Sinha, J.)

(Sugato Majumdar, J.)