Taffazzul Hussain Gilani vs The State Of West Bengal & Ors
2021 Latest Caselaw 4453 Cal

Citation : 2021 Latest Caselaw 4453 Cal
Judgement Date : 31 August, 2021

Calcutta High Court (Appellete Side)

Taffazzul Hussain Gilani vs The State Of West Bengal & Ors on 31 August, 2021

31.08.2021    IN THE HIGH COURT AT CALCUTTA
Sl. No.9     CONSTITUTIONAL WRIT JURISDICTION
   (PP)             APPELLATE SIDE
                 (Via Video Conference)

                   WPA 10270 of 2021

                 Taffazzul Hussain Gilani
                           Vs.
              The State of West Bengal & Ors.

             Mr. Soumya Majumder,
             Mr. Amritam Mandal,
             Mr. Aditya Mondal,
             Ms. Ananya Chakraborty
                                       ....for the petitioner.

             Mr. Swapan Kumar Dutta, Sr. Adv.
             Ms. Soumi Guha Thakurta
                                         ....for the State.

             Mr. Biswaroop Bhattacharya,
             Mr. Md. Zohaib Rauf
                       ....for the respondent nos.2, 3 and 4.

Hearing concluded. Judgment reserved.

(Arindam Mukherjee, J.)

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