Alias Jyotin Mishra & Ors vs Sri Swapan Raj And Others
2021 Latest Caselaw 4372 Cal

AD. 3.

August 23, 2021.

mb.

C. O. No. 1115 of 2021

Nirmalendu Mishra alias Jyotin Mishra & Ors.

Vs.

Sri Swapan Raj and others

Mr. Raghunath Das, Mr. Sounak Mondal ... for the petitioners.

Mr. Ashim Kumar Routh ...for the opposite party nos. 1 and 2.

Learned counsel for the petitioners rightly

points out that, in the judgment dated August 02,

2021, it was recorded in the 27th paragraph, at

page 9 of the same, that the impugned order was

passed by the "Second Court at Contai", whereas

it should have been "Second Additional Court at

Contai".

Let such correction be deemed to be

incorporated in the judgment dated August 02,

2021.

This order be treated to be a part of the

judgment dated August 02, 2021.

(Sabyasachi Bhattacharyya, J.)