Soutrik Sarangi vs Iit Kharagpur & Ors
2021 Latest Caselaw 4334 Cal

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8    19.08.2021
                                     WPA 11673 of 2020
SB   Ct. No. 24

                                 (VIA VIDEO CONFERENCE)


                                        Soutrik Sarangi
                                              Vs.
                                     IIT Kharagpur & Ors.


                  Mr. Subir Sanyal
                  Ms. Smita Pal
                  Mr. Sagnik Roy Chowdhury             ... For the petitioner


                  Mr. U.S. Menon
                  Mr. Abhirup Chakraborty       ... For Respondent No. 8

Mr. S. M. Obaidullah

Mr. R. N. Majumder Mr. A. Mitra Mr. Supratim Bhattacharyya ... For the I.I.T. Kharagpur

Affidavit-in-opposition filed by the learned counsel

appearing on behalf of the I.I.T. Kharagpur and the reply

thereto filed by the petitioner in Court today are taken on

record.

Affidavit-in-opposition filed by the learned counsel

appearing on behalf of the National Testing Agency is also

taken on record.

Hearing is concluded.

Judgment is reserved.

(Amrita Sinha, J.)