Citation : 2021 Latest Caselaw 4313 Cal
Judgement Date : 18 August, 2021
August 18, 2021
Court No.01 SG/s.biswas CRA 607 of 2017
(Through Video Conference)
In re. An application for admission of appeal.
In the matter of: Premlata Singh ... Appellant
Mr. Deepak Prahladka, Advocate ... for the appellant (present in Court)
Learned counsel for the appellant seeks time to place on
record certified copy of the judgment of the trial court by which
the appellant was acquitted.
Adjourned to December 8, 2021.
[Rajesh Bindal, C.J.(A)]
[Rajarshi Bharadwaj, J.]
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