Board Of Trustees For The Port Of ... vs Metal Box India Limited And ...
2021 Latest Caselaw 4306 Cal

AD. 1 and 2.

August 18, 2021.

MNS.

C. O. No. 746 of 2020 + CAN 1 of 2020(CAN 2412 of 2020) + CAN 2 of 2020 (CAN 4914 of 2020) + CAN 3 of 2020(CAN 4915 of 2020)

Board of Trustees for the Port of Kolkata Vs.

Metal Box India Limited and another

With

C. O. No. 1411 of 2021

Metal Box India Limited Vs.

Board of Trustees for the Shyama Prasad Mukherjee Port and another (Via video conference)

Mr. Jaydip Kar, Mr. Subhankar Nag, Mr. Gaurav Khaitan

... for the petitioner in C. O. No. 746 of 2020 & opposite parties in C. O. No. 1411 of 2021.

Mr. Shyamal Sarkar, Mr. Sankarsan Sarkar, Mr. Meghajit Mukherjee

...for the opposite parties in C. O. No. 746 of 2020 & petitioner in C. O. No. 1411 of 2021.

Affidavit-of-service filed in Court today be

taken on record.

Written notes of submissions of both the

parties filed in Court today be also kept on record.

Hearing is concluded and judgment

reserved in these matters.

(Sabyasachi Bhattacharyya, J.)