Citation : 2021 Latest Caselaw 4272 Cal
Judgement Date : 16 August, 2021
03 16.08.2021
TN
CO No.1598 of 2020
Supratik Ghosh Vs.
Aliroma Chemicals Pvt. Ltd. and others
Mr. Tapas Dutta, Mr. Mrityunjoy Halder
.... for the petitioner
Mr. Pranit Bag, Mr. Tapas Saha
.... for the opposite party no.3
Written notes of arguments filed by both the
parties be kept on record.
The matter is reserved for judgment.
(Sabyasachi Bhattacharyya, J.)
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