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Sri Gourhari Patra vs State Of West Bengal & Ors
2021 Latest Caselaw 4247 Cal

Citation : 2021 Latest Caselaw 4247 Cal
Judgement Date : 13 August, 2021

Calcutta High Court (Appellete Side)
Sri Gourhari Patra vs State Of West Bengal & Ors on 13 August, 2021

13.08.2021 Item No.56

RP

S.A.T. 2825 of 2000 + IA No.CAN 1 of 2001 (Old No.CAN 1100 of 2001) (Not found) (Via Video Conference) r

Sri Gourhari Patra Vs.

State of West Bengal & Ors.

None appears on behalf of appellant. Same situation prevailed on 25th June, 2021, when following order was made.

"The second appeal tender is of year 2000. Additional Stamp Reporter reported that there is discrepancy on dates appearing in certified copy of judgment of lower appellate Court. We do not think this is a defect that requires removal before the appeal can be moved for admission. It has been so listed but none appears on behalf of appellant.

Let notice be issued to the learned advocate, enclosing copy of this order, that the appeal will be listed in monthly list of August, 2021. In event appellant continue to go unrepresented, the appeal is likely to be dismissed on adjourned dated or thereafter.

List in monthly list of August, 2021."

Noting dated 4 th August, 2021 says, the postal article

was returned unserved with endorsement 'Not Found'.

We are convinced appellant has lost interest.

SAT 2825 of 2000 along with CAN 1 of 2001 ( Old No. CAN 1100 of 2001) (not found), if any pending, are dismissed.

(Arindam Sinha, J.)

(Saugata Bhattacharyya, J.)

 
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